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State of Gujarat - Section

Section 5 in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019

5. Suspension of the operation of provisions of the Act.

- The State Government may, by notification in the Official Gazette, suspend the operation of all or any of the provisions of this Act for such period and subject to such conditions as it may deem fit on account of any festive or other occasions.