Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Gujarat - Subsection Section 68(2) in Gujarat Goods and Services Tax Act, 2017 (2)The details of documents required to be carried under subsection (1) shall be validated in such manner as may be prescribed.
