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State of Odisha - Section

Section 9 in The Orissa Finance Service Rules, 1979

9. Appointment by promotion to Orissa Finance Service Class I (Senior Branch).

- No person shall be eligible for promotion to the cadre of Orissa Finance Service Class I (Senior Branch) unless he has completed 10 years in the cadre of Orissa Finance Service Class A (Junior Branch) and Orissa Finance Service Class II taken together on the 1st day of April of the year in which promotion is made.