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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(2)(g) in Haryana Tax on Entry of Goods Into Local Areas Act, 2008

(g)compelling the submission of returns and the production of documents and enforcing the attendance of persons and examining them on oath or affirmation;