Section 62A in The Goa, Daman and Diu (Excise Duty) Rules, 1964
62A. [Sale of toddy. [Inserted by Notification No. Fin(Rev)/2-35/AR/723/68 dated 3-8-1968, published in Government Gazette, Series I No. 20 dated 17-9-1968.]
- The licence for tapping of the trees and drawing toddy there from covers the right to sell it by wholesale only.]Tree - Rent
