Punjab-Haryana High Court
Amar Nath And Others vs State Of Haryana And Another on 13 August, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh.
Criminal Misc. No.M-5136 of 2008 (O&M).
Date of decision : 13.8.2008
Amar Nath and others ... Petitioners
vs
State of Haryana and another ... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. A. S. Sullar, Advocate, for the petitioners.
Mr. Navneet Singh, Assistant Advocate General, Haryana. Mr. S. N. Gaur, Advocate, for the complainant. Rajesh Bindal J.
For reasons recorded in separate detailed order passed today in Criminal Misc. No.M-54022 of 2007 titled as Charanjit Singh vs State of Haryana and another, the present petition is disposed of.
13.8.2008 (Rajesh Bindal) vs. Judge