Madhya Pradesh High Court
Vijay Jaiswal vs State Of M.P. on 23 October, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-33382-2020 The High Court Of Madhya Pradesh MCRC-33382-2020 (VIJAY JAISWAL Vs STATE OF M.P.) 4 Jabalpur, Dated : 23-10-2020 Heard through Video Conferencing. List the case along with M.Cr.C. No. 34395/2020 in the week commencing 02.11.2020.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE L.R. Signature SAN Not Verified Digitally signed by LALIT SINGH RANA Date: 2020.10.23 17:05:11 IST