Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sh. Shiv Kumar vs . State Of H.P. & Ors. on 23 August, 2022

Bench: Sabina, Sushil Kukreja

Sh. Shiv Kumar vs. State of H.P. & ors.

.

CWP No.4927 of 2022 23.08.2022 Present: Ms. Seema K. Guleria, Advocate, for the petitioner.

Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 8/State.

Mr. Naresh Kumar, Advocate, for respondent No.9.

CWP No.4927 of 2022 & CMP No. 9806 of 2022 Learned counsel for respondent No.9 seeks time to file reply.

List again on 30.09.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/08/2022 20:05:56 :::CIS