Himachal Pradesh High Court
Sh. Shiv Kumar vs . State Of H.P. & Ors. on 23 August, 2022
Bench: Sabina, Sushil Kukreja
Sh. Shiv Kumar vs. State of H.P. & ors.
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CWP No.4927 of 2022 23.08.2022 Present: Ms. Seema K. Guleria, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 8/State.
Mr. Naresh Kumar, Advocate, for respondent No.9.
CWP No.4927 of 2022 & CMP No. 9806 of 2022 Learned counsel for respondent No.9 seeks time to file reply.
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