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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(6) in The Rajasthan Minimum Wages Rules, 1959

(6)Notice No. 6. - Time for payment of wages (Form XVII);Provided that in the case of employment in the public motor transport, the notice No. 4, 5 and 6 corresponding to Forms XV, XVI and XVII shall also be exhibited conspicuously on every vehicle].