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[Cites 0, Cited by 0] [Section 145] [Entire Act]

State of Odisha - Subsection

Section 145(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)after the use of the petroleum or liquefied petroleum or liquefied petroleum gas or highly inflammable substances are removed immediately from such tunnel;