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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The Authority, on the recommendation of the Art Commission, may issue public notices, from time to time, prescribing the architectural norms in different zones,, in the manner prescribed in Regulation 14.