Supreme Court - Daily Orders
The State Of Karnataka vs Sanjay Kumar Jain Etc on 11 September, 2015
ITEM NO.6 REGISTRAR COURT. 1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Criminal Appeal No(s). 990-991/2012
THE STATE OF KARNATAKA Appellant(s)
VERSUS
SANJAY KUMAR JAIN & ORS. Respondent(s)
(with office report)
Date : 11/09/2015 These appeals were called on for hearing today.
For Appellant(s) Ms. Aparna Appaih,Adv.
Ms. Anitha Shenoy,Adv.
For Respondent(s) Mr. Varun Thakur,Adv.
Mr. Varinder Kumar Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit of the sole respondent in the Crl. Appeal No. 990 of 2012 is still awaited. Among two respondents in Crl. Appeal No. 991 of 2012, service upon respondent no. 1 is complete but none has entered appearance.
Service report of respondent no. 2 is still awaited. Original records from the courts below has also been received. None of the parties have so far filed the additional documents.
Signature Not VerifiedDigitally signed by Hema Joshi Date: 2015.09.17
List on 2nd December 2015 14:29:49 IST Reason: (RACHNA GUPTA) Registrar