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Supreme Court - Daily Orders

The State Of Karnataka vs Sanjay Kumar Jain Etc on 11 September, 2015

     ITEM NO.6                              REGISTRAR COURT. 1                   SECTION IIB

                                      S U P R E M E C O U R T O F       I N D I A
                                              RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Criminal Appeal                   No(s).   990-991/2012

     THE STATE OF KARNATAKA                                                     Appellant(s)

                                                        VERSUS

     SANJAY KUMAR JAIN & ORS.                                                   Respondent(s)
     (with office report)


     Date : 11/09/2015 These appeals were called on for hearing today.


     For Appellant(s)                       Ms. Aparna Appaih,Adv.
                                            Ms. Anitha Shenoy,Adv.


     For Respondent(s)                      Mr. Varun Thakur,Adv.
                                            Mr. Varinder Kumar Sharma,Adv.



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Counter affidavit of the sole respondent in the Crl. Appeal No. 990 of 2012 is still awaited. Among two respondents in Crl. Appeal No. 991 of 2012, service upon respondent no. 1 is complete but none has entered appearance.

Service report of respondent no. 2 is still awaited. Original records from the courts below has also been received. None of the parties have so far filed the additional documents.

Signature Not Verified

Digitally signed by Hema Joshi Date: 2015.09.17

List on 2nd December 2015 14:29:49 IST Reason: (RACHNA GUPTA) Registrar