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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(p) in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009

(p)The licensee shall maintain up-to-date record of all the trading transactions undertaken by him, separately for bilateral transactions, inter-State as well as intra-State, and those through the power exchange.