Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Taxation Laws (Amendment) Act, 2003 7. Amendment of section 158BFA.- In section 158BFA of the Income- tax Act, in sub- section 1, for the words" one and one- fourth per cent.", the words" one per cent." shall be substituted.
