Calcutta High Court (Appellete Side)
Prabir Ghosh & Ors vs W.B.S.E.D.C.L. & Ors on 14 March, 2016
March,
016
SKB)
W.P. 1768 (W) of 2016
Prabir Ghosh & Ors.
Vs.
W.B.S.E.D.C.L. & Ors.
Mr. Siddhartha Sarkar
... for the petitioners.
Mr. Sujoy Mondal
... for respondent nos.1 to 4.
Let affidavit of service filed in Court today be kept with the record. In spite of service none appears on behalf of respondent no.5 to oppose the application.
The respondent no.4 is directed to file a report in the form of an affidavit on the next date of hearing. The respondent no.5 shall also be at liberty to file affidavit-in-opposition to the writ petition.
Let this matter appear under the same heading in the monthly combined list of April, 2016.
The petitioner is directed to communicate the gist of the order to the respondent no.5 positively in course of this week.
(Dr. Sambuddha Chakrabarti, J.)