Supreme Court - Daily Orders
State Of Odisha And Ors. vs Managing Committee Of Gadadhar Pradhan ... on 17 May, 2023
Bench: Krishna Murari, Sanjay Kumar
1
ITEM NO.34 COURT NO.11 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 262/2021 in C.A. No. 2466/2017
(Arising out of impugned final judgment and order dated 06-02-2017
in C.A. No. No. 2466/2017 passed by the Supreme Court Of India)
STATE OF ODISHA AND ORS. Petitioner(s)
VERSUS
MANAGING COMMITTEE OF GADADHAR PRADHAN HIGH SCHOOL Respondent(s)
(IA No. 18466/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 2023/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 19708/2021 - CLARIFICATION/DIRECTION
IA No. 19705/2021 - CLARIFICATION/DIRECTION
IA No. 19715/2021 - CLARIFICATION/DIRECTION)
WITH
MA 585/2021 in C.A. No. 2466/2017 (XI-A)
IA No. 38298/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 38646/2021 - CLARIFICATION/DIRECTION
IA No. 38642/2021 - CLARIFICATION/DIRECTION
IA No. 38638/2021 - CLARIFICATION/DIRECTION
IA No. 38649/2021 – CLARIFICATION/DIRECTION)
MA 1174/2021 in C.A. No. 2466/2017 (XI-A)
(FOR
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 60189/2021
IA No. 60189/2021 - APPROPRIATE ORDERS/DIRECTIONS)
MA 1175/2021 in C.A. No. 2466/2017 (XI-A)
(FOR
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 60192/2021
IA No. 60192/2021 - APPROPRIATE ORDERS/DIRECTIONS)
MA 1888/2021 in C.A. No. 2453/2017 (XI-A)
(FOR ADMISSION and IA No.138850/2021-CLARIFICATION/DIRECTION
IA No. 138850/2021 – CLARIFICATION/DIRECTION)
MA 821/2022 in C.A. No. 2484-2485/2017 (XI-A)
(FOR ADMISSION and IA No.169340/2021-APPROPRIATE ORDERS/DIRECTIONS)
Signature Not Verified
Digitally signed by
GEETA AHUJA
Date: 2023.05.18
MA 812/2022 in C.A. No. 2477-2478/2017 (XI-A)
16:50:53 IST
Reason:
(FOR ADMISSION and IA No.169347/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 819/2022 in C.A. No. 2447/2017 (XI-A)
(FOR ADMISSION and IA No.169355/2021-APPROPRIATE ORDERS/DIRECTIONS)
2
MA 810/2022 in C.A. No. 2443/2017 (XI-A)
(FOR ADMISSION and IA No.169362/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 815/2022 in C.A. No. 2434/2017 (XI-A)
(FOR ADMISSION and IA No.169366/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 817/2022 in C.A. No. 2493/2017 (XI-A)
(FOR ADMISSION and IA No.169371/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 822/2022 in C.A. No. 2471/2017 (XI-A)
(FOR ADMISSION and IA No.169378/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 814/2022 in C.A. No. 2470/2017 (XI-A)
(FOR ADMISSION and IA No.169391/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 811/2022 in C.A. No. 2476/2017 (XI-A)
(FOR ADMISSION and IA No.169402/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 813/2022 in C.A. No. 2446/2017 (XI-A)
(FOR ADMISSION and IA No.169407/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 826/2022 in C.A. No. 2475/2017 (XI-A)
(FOR ADMISSION and IA No.169419/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 823/2022 in C.A. No. 2483/2017 (XI-A)
(FOR ADMISSION and IA No.169428/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 825/2022 in C.A. No. 2448/2017 (XI-A)
(FOR ADMISSION and IA No.169442/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 824/2022 in C.A. No. 2467/2017 (XI-A)
(FOR ADMISSION and IA No.169451/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 816/2022 in C.A. No. 2479-2480/2017 (XI-A)
(FOR ADMISSION and IA No.169457/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 820/2022 in C.A. No. 2472/2017 (XI-A)
(FOR ADMISSION and IA No.169637/2021-APPROPRIATE ORDERS/DIRECTIONS)
MA 818/2022 in C.A. No. 2463/2017 (XI-A)
(FOR ADMISSION and IA No.169646/2021-APPROPRIATE ORDERS/DIRECTIONS)
Date : 17-05-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s)
Mr. Ajay Choudhary, AOR
3
Mr. J.S Attri,sr, Adv.
Mr. L.R. Rath, Adv.
Mr. Vikas Kumar Singh, Adv.
Mr. Somanatha Padhan, AOR
Mr. Ashok Anand, Adv.
Mr. Rakesh Kumar Singh, Adv.
Mr. Akash Kakade, Adv.
Mr. Satyakam Sharma, Adv.
Mr. A.V.S. Raju, Adv.
Ms. Prerna Singh, Adv.
Mr. A. Deb Kumar, Adv.
Mr. Sudhakar Dwivedi, ADv.
Mrs. A Deepa, ADv.
Mr. Binod Ch. Sabat, Adv.
Ms. Dumni Soren, Adv.
Mr. Sudarsh Menon, AOR
Mr. Sibo Sankar Mishra, AOR
Mr. Niranjan Sahu, Adv.
Mrs. Prabhati Nayak, Adv.
Mr. Debabrata Dash, Adv.
Ms. Apoorva Sharma, Adv.
Ms. Apoorva, Adv.
For Respondent(s)
Mr. T. V. George, AOR
Mr. Shaji Sebastian, Adv.
Mr. Shiv Sagar Tiwari, AOR
Ms. Aakanksha Tiwari, Adv.
Ms. Ruby Mohd Wasim, Adv.
Ms. Priyanka Dwivedi, Adv.
Ms. Aneeta Yadav, Adv.
Mr. Dharvendra Pratap Singh Yadav, Adv.
Mr. S K Dey, Adv.
Mr. Prakash Ranjan Nayak, AOR
Mr. Sudarsh Menon, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 22.08.2023.
(SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)