Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(viii) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(viii)to exercise such other powers and perform such other functions as may be conferred or imposed upon it by the Regulations.