Chattisgarh High Court
Ajay Singh Thakur vs State Of Chhattisgarh 13 Wps/2866/2018 ... on 6 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (S) No. 2870 of 2018
Ajay Singh Thakur & Ors. Versus State of Chhattisgarh and others
06.04.2018 Shri Prakash Tiwari, counsel for the petitioners.
Shri A. S. Kachhawaha, Additional Advocate General accepts notice on
behalf of respondents 1 & 2.
Shri Pankaj Agrawal, advocate accepts notice on behalf of respondent no.3.
Since all the respondents are represented, payment of PF part stands dispensed with.
Let reply be filed within a period of four weeks from today and the matter be listed for further consideration on 15th of May, 2018.
Sd/-
(P. Sam Koshy) JUDGE Bhola