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[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

NCT Delhi - Subsection

Section 149(1)(iii) in The Delhi Land Reforms Rules, 1954

(iii)where such amount exceeds 1,000 rupees, 6 rupees for the first 1,000 rupees and at the rate of one rupee for every 500 rupees or portion of 500 rupees in excess of 1,000 rupees.