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[Cites 0, Cited by 0] [Section 422(2)] [Section 422] [Entire Act]

State of Punjab - Subsection

Section 422(2)(h) in The Punjab Municipal Act, 1999

(h)requirements of parts of buildings including plinth, habitable room, kitchen, pantry, bathroom and water closet, loft, ledge, mezzanine floor, store room, garage, roof, basement, chimney, lighting and ventilation of room, parapet, wells, septic tanks, boundary wall and leach pit;