Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 365] [Entire Act] State of Odisha - Subsection Section 365(1) in Orissa Municipal Rules, 1953 (1)The measurements of every work executed by the Municipal Engineering establishment otherwise then departmentally shall be check measured by the Municipal Engineer Measurement book in Form No. W VIII shall be maintained.
