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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(3)(b) in The M.P. State Road Transport Corporation Rules, 1962

(b)if he is not in such service, to such travelling, daily and conveyance allowances as are admissible to a non-official member of the Corporation, under these rules.