Supreme Court - Daily Orders
Muthuramalingam vs State Rep.By Insp.Of Police on 5 February, 2016
Bench: Chief Justice, Fakkir Mohamed Ibrahim Kalifulla, A.K. Sikri, S.A. Bobde, R. Banumathi
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ITEM NO.501 COURT NO.1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 231-233/2009
MUTHURAMALINGAM & ORS. Appellant(s)
VERSUS
STATE REP.BY INSP.OF POLICE Respondent(s)
WITH
Crl.A. No. 225/2009
(With Office Report)
Crl.A. No. 226-227/2009
(With Office Report)
Crl.A. No. 895/2009
(With Office Report)
Crl.A. No. 429/2015
(With appln.(s) for bail and Office Report)
Date : 05/02/2016 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s)
(In Crl.A.No.231- Mr. K. K. Mani, Adv.
233/09 Mrs. T. Archna, Adv.
(In Crl.A.No.895/09)
Mr. G. Sivabalamurugan, Adv.
(In Crl.A.No.226- Ms. Vandana, Adv.
227/2009 Mr. Anis Mohd., Adv.
Mr. L.K. Pandey, Adv.
(In Crl.A.No.225
Signature Not Verified
Mr. A.T.M. Rangaramanujam, Sr. Adv.
Digitally signed by
of 2009
ASHOK RAJ SINGH
Date: 2016.02.06
Mr. Hitesh Kumar Sharma, Adv.
Mr. Dipankar Das, Adv.
12:17:55 IST
Reason:
Ms. Anu Gupta,Adv.
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(In Crl.A.No.429 Mr. Renjith Marar, Adv.
of 2015) Mr. B. Vinodh Kanna, Adv.
For Respondent(s)
Mr. Subramonium Prasad, Sr. Adv.
Mr. Raghavendra S. Srivatsava, Adv.
Mr. M.Yogesh Kanna, Adv.
Mr. Jayant Patel, Adv.
Mr. Utkarsh Srivastava, Adv.
Mr. Ashmeet Singh, Adv.
Mr. M. Yogesh Kanna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Subramonium Prasad, learned senior counsel appearing for the respondent-State resumed his arguments at 2.00 p.m. and concluded at 2.30 p.m. Thereafter Mr. K.K. Mani and Mr. Renjith Marar made their submissions for some time. Then Mr.G.Sivabalamurugan, learned senior counsel appearing for the petitioners made his submissions from 2.45 p.m. to 4.00 p.m. Hearing concluded.
Judgment reserved.
(Ashok Raj Singh) (Charanjeet Kaur) (Saroj Saini)
Court Master AR-cum-PS Court Master