Chattisgarh High Court
Dr. Phool Das Mahant vs Shri Sunil Kumar Kujur 34 Cont/434/2018 ... on 29 August, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 343 of 2018
Dr. Phool Das Mahant Versus Shri Sunil Kumar Kujur
CONT/434/2018,
29/08/2018 Shri Dhaniram Patel, counsel for the applicant.
Shri Malay Shrivastava, counsel for the
respondents.
At the request of learned counsel for the respondents/contemnors, one month time is allowed to seek instructions as to what decision has been taken by the competent authority pursuant to the order passed by this Court. It is made clear that the contempt petition shall be heard on merits after one month.
Sd/-
Judge (Prashant Kumar Mishra) Barve