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Chattisgarh High Court

Dr. Phool Das Mahant vs Shri Sunil Kumar Kujur 34 Cont/434/2018 ... on 29 August, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                        CONT No. 343 of 2018

       Dr. Phool Das Mahant Versus Shri Sunil Kumar Kujur

                            CONT/434/2018,




29/08/2018         Shri Dhaniram Patel, counsel for the applicant.
                   Shri     Malay     Shrivastava,       counsel    for   the
             respondents.

At the request of learned counsel for the respondents/contemnors, one month time is allowed to seek instructions as to what decision has been taken by the competent authority pursuant to the order passed by this Court. It is made clear that the contempt petition shall be heard on merits after one month.

Sd/-

Judge (Prashant Kumar Mishra) Barve