Section 6(3) in Ayush and Health Sciences University of Chhattisgarh Act, 2008
(3)Any institution of health sciences situated outside the State of Chhattisgarh may subject to the prevailing Acts or Rules governing that institution and subject to such conditions as may be prescribed under the Rules made by the State Government and the statutes, ordinances or regulations made by the university be admitted to the privileges to the university.
