Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 120 in The National Security Guard Rules, 1987 120. Disqualification of Judge Attorney. - An officer who is disqualified for sitting on a court, shall be disqualified for acting as a Judge Attorney at that court.
