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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(6) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

6.0The Secretary of the Centre shall be responsible to the correct and punctual payment of the dues to the Fund and shall also be watching credits and disbursement figures relating to the Fund with offence to the statements received from the Controller and snail also keep watch on the balance in the Fund.