Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(f) in Rajasthan Motor Vehicles Taxation Rules, 1951 (f)[x x x] [Deleted by Dated 27-03-99 Published in Rajasthan Gazette, dated 27-03-1999, page 250].
