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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Haryana - Subsection

Section 85(2) in Haryana Municipal Corporation Act, 1994

(2)For the purpose of sub-section (1), the Corporation may either reduce the sanctioned expenditure of the year so far as it may be possible so to do with regard to all the requirements of the Act.