Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 393] [Entire Act] State of Goa - Subsection Section 393(4) in Goa Prisons Rules, 2006 (4)The Superintendent shall also in due course inform in writing the visitors concerned or the Board, as the case may be, about the action taken.
