Supreme Court - Daily Orders
Nusli Neville Wadia vs Ferani Hotels (Pvt) Ltd. . on 4 February, 2016
Bench: M.Y. Eqbal, Arun Mishra
ITEM NO.801 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No.2 of 2016 in R.P.(C) No.2856/2015 In C.A. No.3396/2015
NUSLI NEVILLE WADIA Petitioner(s)
VERSUS
FERANI HOTELS (PVT) LTD. AND ORS. Respondent(s)
Date : 04/02/2016 This application was mentioned today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. F.S. Nariman, Sr. Adv. (mentioned by)
Mr. Rohal Kalkar, Adv.
Ms. Jyoti Sinha, Adv.
Ms. Nandini Gore, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Arjun Sharma, Adv.
Ms. Trishala Kulkarni, Adv.
Ms. Natasha Sehrawat, Adv.
For M/s. Karanjawala & Co.
For Respondent(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Amarendra Sharan, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Ms. Aanchal Mullick, Adv.
Mr. Vivek Vashi, Adv.
For Mr. Naveen Kumar, Adv.
Mr. Ajay Bhargava, Adv.
Mrs. Vanita Bhargava, Adv.
Mr. Jeevan Ballav Panda, Adv.
Mrs. Abhisaar Bairagi, Adv.
For M/s Khaitan & Co.
Mr. Ashok Kumar Gupta, Sr. Adv.
Ms. Sunita Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned Senior Counsel appearing for the applicant, list the matter before the appropriate Bench.
Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2016.02.04 17:09:33 IST Reason: (Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master