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[Cites 0, Cited by 0] [Section 438(1)] [Section 438] [Entire Act]

State of Uttar Pradesh - Subsection

Section 438(1)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)keep, or allow to be kept, in or upon any premises horses, cattle or other four-footed animals -
(i)for sale,
(ii)for letting out on hire,
(iii)for any purposes for which any charge is made or any remuneration is received, or
(iv)for sale of any produce thereof;