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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The National Rural Employment Guarantee (Central Council) Rules, 2006

(3)Every question brought before any meeting of the Central Council shall be decided upon by a majority of the Members present and voting at the meeting before which the matter is brought and no Member shall be allowed to vote by proxy.