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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(2)(b) in The Jammu and Kashmir State Vigilance Commission Act, 2011

(b)all other public servants as defined under section 21 of the Jammu and Kashmir State Ranbir Penal Code;