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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2)(a) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(a)Where an appointment is to be made for any teaching post, three experts nominated by the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] from amongst a panel of names recommended by the Academic Council and approved by the Executive Council;