Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(iii) in The Haryana New Mandi Townships Building Rules, 1967

(iii)except in so far as it passes through any cornince or similar external architectural feature or being a ventilating pipe is carried immediately beneath the covering of the roof be enclosed by any part of the building, unless :