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[Cites 0, Cited by 0] [Section 115V] [Entire Act]

State of Goa - Subsection

Section 115V(d) in The Goa Panchayat Raj Act, 1994

(d)exercise overall supervision over the financial and executive administration of the Taluka Panchayat and place before the Taluka Panchayat all questions connected therewith which shall appear to him to require its order and for this purpose may call for records of the Taluka Panchayat;