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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tripura - Subsection

Section 10(ii) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(ii)An employee who has held a permanent post on probation shall be confirmed in the post on successful completion of the period of probation or the extended period of probation.