Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 40 in The Mineral Concession Rules, 1960 40. Registers .-(1) A register of applications for mining leases shall be maintained by the State Government in Form L.(2)A register of mining leases shall be maintained by the State Government in Form M.
