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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(s) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(s)"Demand" means the demand of Active Power in MW and Reactive Power in MVAr of electricity unless otherwise specified;