Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Bihar - Subsection

Section 93(4) in The Bengal Irrigation Act, 1876

(4)corrupts or fouls the water of any canal so as to render it less fit for the purposes for which it is ordinarily used;