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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(e)"Cane-grower" means a person who cultivates cane either by himself or by members of his family or by hired labour and who is not a members of a "Cane-growers' Co-operative Society".