Himachal Pradesh High Court
Sh. Nikku Ram & Ors. vs . State Of H.P. & Ors. on 18 November, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Nikku Ram & Ors. Vs. State of H.P. & Ors.
CWP No.4899 of 2020 18.11.2024 Present: Ms. Babita Chauhan, Advocate, vice Mr. A.K. Gupta, Advocate, for the petitioner. Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents-State. CMP No.21283 of 2024 Taking into consideration the fact that the petition relates to the year 2020, this application is disposed of, but with liberty to the petitioner to approach the Court afresh for early hearing of the petition after six months.
(Ajay Mohan Goel) Judge November 18, 2024 (Rishi)