Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Sh. Nikku Ram & Ors. vs . State Of H.P. & Ors. on 18 November, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Sh. Nikku Ram & Ors. Vs. State of H.P. & Ors.

CWP No.4899 of 2020 18.11.2024 Present: Ms. Babita Chauhan, Advocate, vice Mr. A.K. Gupta, Advocate, for the petitioner. Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents-State. CMP No.21283 of 2024 Taking into consideration the fact that the petition relates to the year 2020, this application is disposed of, but with liberty to the petitioner to approach the Court afresh for early hearing of the petition after six months.

(Ajay Mohan Goel) Judge November 18, 2024 (Rishi)