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Union of India - Section

Section 28 in The Railway (Notices of and Inquiries Into Accidents) Rules, 1998

28. District Police to discharge duties of Railway Police.

- Where there is no Railway Police in the area, the duties imposed by rules 23, 24 and 25, sub-rule (2) of rule 26 and rule 27 on the Railway Police of the area, or on the Head of such Railway Police, shall be discharged by the District Police or by the District Superintendent of Police, as the case may be.