Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(1)Clinical establishment of different systems shall be defined and classified into such categories as may be prescribed by the State Government, from time to time.