Section 30(1)(i) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

(i)That the voters name does not appear in the list as entitled to vote in the ward or constituency in respect of which the election is being held;

Legal Document View