Section 9(2) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975
(2)Copies of such notice shall be affixed [within a week from the date of issue] [Inserted by Notification. No. F. 4(15) Col./92, dated 1.9.95-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 18.9.95, page 113(4) = 1996 RSCS/Part II/page 117/H. 102.] at the following places for wide publicity, namely:-(a)Notice Board of the Allotting Authority concerned;(b)Notice Board of the Colonisation Tehsil/Revenue Tehsil in which the land is situate;(c)A conspicuous place in the village in which the land is situate.
