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State of Punjab - Section
Section 18 in The Regulation of Accounts Rules
18. Scale of costs payable by debtor demanding that account shall be furnished in particular script.
- The scale of costs to be paid by such debtor as may demand that the account required by section 3 of the Act should be furnished in one of the particular script mentioned in Explanation (i) to section 3 shall be as follows:-| Rs. | A. | P. | |
| First 200 words and figures or under | 0 | 3 | 0 |
| Every additional 100 words or figures or under | 0 | 2 | 0 |