State Consumer Disputes Redressal Commission
Abdul Hack vs Director, St. Gregorious Cardio ... on 10 January, 2018
Daily Order KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION SISUVIHARLANE VAZHUTHACADU THIRUVANANTHAPURAM CC.NO.52/2014 ORDER DATED : 10.01.2018 PRESENT HON'BLE JUSTICE SRI.S.S.SATHEESACHANDRAN : PRESIDENT SRI.V.V.JOSE : MEMBER
COMPLAINANT Abdul Hack, Shahi Manzil, Near St.John School, Perungala.P.O.Kayamkulam (By Adv.Sri.R.Ram Mohan & Adv.Sri.Anoop Bhaskar) VS OPPOSITE PARTIES / COUNTER PETITIONERS
1. The St Gregorious Cardio Vascular Centre, Rep.by its CEO and Director, Dr.K.M.Cherian, St.Gregorious Cardio Vascular Centre, Parumala, Pathanamthitta - 689 626
2. Dr.Madhu Paulose, Adult Cardiology Department, St.Gregorious Cardio Vascular Centre, Parumala, Pathanamthitta - 689 626
3. Dr.Sunil Agarwal, Cardio Thorasic Surgeon, St.Gregorious Cardio Vascular Centre, Parumala, Pathanamthitta - 689 626
4. Dr.Mohan Varghese, Cardio Thorasic Surgeon, St.Gregorious Cardio Vascular Centre, Parumala, Pathanamthitta - 689 626 (By Adv.Sri.M.C.Suresh & Adv.Sri.Narayan.R) (Addl.5th OP vakalath filed by Adv.Sri.S.Rajeev) ORDER HON'BLE JUSTICE SRI.S.S.SATHEESACHANDRAN : PRESIDENT Complainant's counsel has filed a memo that complaint is not pressed. Memo is also signed by the complainant. Complaint dismissed as not pressed.
JUSTICE S.S.SATHEESACHANDRAN : PRESIDENT
V.V.JOSE : MEMBER
Be/
KERALA STATE
CONSUMER DISPUTES
REDRESSAL COMMISSION
SISUVIHARLANE
VAZHUTHACADU
THIRUVANANTHAPURAM
CC.NO.52/2014
ORDER DATED : 10.01.2018