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State Consumer Disputes Redressal Commission

Abdul Hack vs Director, St. Gregorious Cardio ... on 10 January, 2018

  	 Daily Order 	   

KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION

 

SISUVIHARLANE VAZHUTHACADU THIRUVANANTHAPURAM

 

 

 

 CC.NO.52/2014

 

 ORDER DATED : 10.01.2018

 

 PRESENT

 

HON'BLE JUSTICE SRI.S.S.SATHEESACHANDRAN        : PRESIDENT

 

SRI.V.V.JOSE                                                          : MEMBER

COMPLAINANT Abdul Hack, Shahi Manzil, Near St.John School, Perungala.P.O.Kayamkulam   (By Adv.Sri.R.Ram Mohan & Adv.Sri.Anoop Bhaskar) VS OPPOSITE PARTIES / COUNTER PETITIONERS

1. The St Gregorious Cardio Vascular Centre, Rep.by its CEO and Director, Dr.K.M.Cherian, St.Gregorious Cardio Vascular Centre, Parumala, Pathanamthitta - 689 626  

2. Dr.Madhu Paulose, Adult Cardiology Department, St.Gregorious Cardio Vascular Centre, Parumala, Pathanamthitta - 689 626  

3. Dr.Sunil Agarwal, Cardio Thorasic Surgeon, St.Gregorious Cardio Vascular Centre, Parumala, Pathanamthitta - 689 626  

4. Dr.Mohan Varghese, Cardio Thorasic Surgeon, St.Gregorious Cardio Vascular Centre, Parumala, Pathanamthitta - 689 626           (By Adv.Sri.M.C.Suresh & Adv.Sri.Narayan.R)         (Addl.5th OP vakalath filed by Adv.Sri.S.Rajeev) ORDER HON'BLE JUSTICE SRI.S.S.SATHEESACHANDRAN        : PRESIDENT              Complainant's counsel has filed a memo that complaint is not pressed. Memo is also signed by the complainant. Complaint dismissed as not pressed.


 

 

 

JUSTICE S.S.SATHEESACHANDRAN      : PRESIDENT

 

 

 

 

 

V.V.JOSE         : MEMBER

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

Be/

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 KERALA STATE

 

CONSUMER DISPUTES

 

 REDRESSAL COMMISSION

 

SISUVIHARLANE

 

VAZHUTHACADU

 

THIRUVANANTHAPURAM

 

 

 

 CC.NO.52/2014

 

 ORDER DATED : 10.01.2018