Himachal Pradesh High Court
Land Acquisition Collector vs . Ram Singh And Another on 2 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Land Acquisition Collector vs. Ram Singh and another .
RFA No. 406 of 2019 02.04.2022 Present: Mr. Saurabh Ahluwalia, Advocate vice Ms. Shreya Chauhan, Advocate for the appellant.
Mr. Madan Gopal, Advocate vice Mr. Naveen K. Bhardwaj, Advocate for respondent No.1.
Mr. Kuldeep Chand Thakur, Deputy Advocate General, for respondent No.2.
Service is complete. Record stands received. List for hearing in due course.
April 02, 2022 (Vivek Singh Thakur)
(ms) Judge
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